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State of Madhya Pradesh - Section

Section 60 in The M.P. Factories Rules, 1962

60. Employment of young persons on dangerous machines.

- The following machines shall be deemed to be of such dangerous character that young persons shall not work at them unless the provisions of Section 23 (1) are complied with-Power presses other than hydraulic presses;Milling machines used in the metal trades;Guillotine machines;Circular saws;Planten printing machines;Decorticators and oil expellers.