Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Jharkhand - Subsection Section 19(xii) in Jharkhand University of Technology Act, 2011 (xii)To control and manage all colleges and hostels in the university area in the manner prescribed by the Rules;
