Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(b) in Bihar Spiced Country Spirit (Manufacture and Sale) Rules, 1976 (b)Licences for the retail sale of spiced country spirit shall be in Form 26A and settled by auction cum tender.
