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Central Information Commission

Mr.Naushad Khan vs Ministry Of Railways on 31 August, 2012

                             In the Central Information Commission 
                                                           at
                                                    New Delhi

                                                                                        File No: CIC/AD/C/2012/000987
                                                                                                CIC/AD/C/2012/000988




Date  of Hearing :  August 31, 2012

Date of Decision :  August 31, 2012


Parties:

           Applicant

           (1)      Shri Mohammad Ahmad       (Case No.CIC/AD/C/2012/000987)
                    1550/ERE Building
                    Diesel Shed Road
                    Ratlam 457 001

           (2)      Shri Naushad Khan                  (Case No.CIC/AD/C/2012/000988)
                    27 Samata Nagar
                    Near Masjid
                    Anand Colony
                    Ratlam

           Shri Naushad Khan was heard through audio as the VC could not be connected.


           Respondents

           Railway Recruitment Board
           O/o Sr. Personnel Officer
           1st Floor, Chief project Manager
           Conversion, P.D.Melo Road
           Badi Bander
           Mumbai 10

           Represented by             :       Shri S.D.Lokare, Sr. Personnel Officer (Rectt.)
    ­      NIC Studio, Mumbai


                               Information Commissioner           :   Mrs. Annapurna Dixit
___________________________________________________________________
                              In the Central Information Commission 
                                                                at
                                                        New Delhi

                                                                                                 File No: CIC/AD/C/2012/000987
                                                                                                           CIC/AD/C/2012/000988



                                                             ORDER

1. The   Complainants   approached   the   Commission   with   their   petitions   dt.21.3.12   aggrieved   at   the   denial   of  information by the PIO dated 5.12.11  in response to their RTI applications dated  28.10.11 wherein they had  sought   information   against   six   points   with   regard   to   Employment   Notification   No.1/2007(RRC/WB).     The  Applicants had sought the same information in the two RTI applications including  details of marks received by  them against each question,  cut off marks of various categories of candidates,  the total number of candidates  who appeared for the selection test and number selected etc. 

2. During the hearing, the Respondent submitted that   since the selection process is not yet over, information  cannot be furnished.  When queried by the Commission as to how much more time it will  take to complete the  selection process the Respondents stated that it will take another two to three months. 

3. The Commission   accordingly directs   the PIO to furnish point wise information to the Complainants as and  when the selection process is completed and definitely within three weeks of  announcement of the results, to  the Complainants. 

4. The complaints are disposed off with the above directions.

(Annapurna Dixit) Information Commissioner Authenticated true copy  (G. Subramanian) Deputy Registrar Cc

1. Shri Mohammad Ahmad 1550/ERE Building Diesel Shed Road Ratlam 457 001

2. Shri Naushad Khan 27 Samata Nagar Near Masjid Anand Colony Ratlam

3. The Public Information Officer  Railway Recruitment Board O/o Sr. Personnel Officer 1st Floor, Chief project Manager Conversion, P.D.Melo Road Badi Bander Mumbai 10

4. Officer in charge, NIC