Supreme Court - Daily Orders
Raj Talreja vs Kavita Talreja on 12 March, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
ITEM NO.106 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 10719/2013
RAJ TALREJA Appellant(s)
VERSUS
KAVITA TALREJA Respondent(s)
(with appln. (s) for permission to file lengthy list of dates and
directions and office report)
Date : 12/03/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Appellant(s) Mr. Ashutosh Kumar, Adv.
Ms. Namita Choudhary, Adv.
Mr. S. K. Verma,Adv. (N.P.)
For Respondent(s)
Mr. Akshat Shrivastava,Adv. (N.P.)
UPON hearing the counsel the Court made the following
O R D E R
Matter has been passed over earlier at the instance of the learned counsel for the Appellant. However, the Respondent remains unrepresented and arguing counsel for the Appellant is also not available. In the interest of justice, re-notify after four weeks.
(NEELAM GULATI) (SAROJ SAINI) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by Usha Rani Bhardwaj Date: 2015.03.12 16:57:24 IST Reason: