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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)Notwithstanding any thing contained in Sub-Regulation (1) & (2) the height restrictions with respect to approach Funnels and Transitional area of Airport as detailed in Table-11 & 12 shall be adhered to;Height Restriction with Respect to Approach FunnelsTable-11
Distance from nearest runway end (in meters) Maximum permissible height above the elevationof the nearest runway end (in meters)
Upto 360 0
361 to 510 6
511 to 660 9
661 to 810 12
811 to 960 15
961 to 1110 18
1111 to 1260 21
1261 to 1410 24
1411 to 1560 27
More than 1560 30
Height Restriction with Respect to Transitional AreaTable-12
Distance of the inner boundary of thetransitional area (outer boundary of the Air Port) [Meters] Maximum permissible height above the elevationof the Air Port reference point(meters)
Up to 21 0
22 to 42 3
43 to 63 6
64 to 84 9
85 to 105 12
106 to 126 15
127 to 147 18
148 to 168 21
169 to 189 24
190 to 210 27
More than 210 M 30