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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(5)(g) in Kerala Veterinary and Animal Sciences University Act, 2010

(g)call from any office, laboratory, college or institution maintained by the University, any information or returns as he may consider necessary for the exercise of his powers, performance of his functions or discharge of his duties.