Orissa High Court
Lily Nandi vs State Of Odisha .... Opposite Party on 10 November, 2022
Author: V. Narasingh
Bench: V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No.9345 of 2022
Lily Nandi .... Petitioner
Mr. J. Sahoo, Advocate
-versus-
State of Odisha .... Opposite Party
Mr. P.K. Maharaj, ASC
CORAM: JUSTICE V. NARASINGH
ORDER
10.11.2022 Order No.
02. 1. This matter is taken up through hybrid mode.
2. List this matter on 28.11.2022.
3. Learned counsel for the State is requested to obtain the case diary in the meanwhile.
(V. NARASINGH) Judge PKS Page 1 of 1