Himachal Pradesh High Court
Parbodh Chander & Anr. vs . State Of Hp & Anr. on 5 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Parbodh Chander & anr. Vs. State of HP & anr.
.
Cr. MMO No.422 of 2018 05.09.2023 Present: Mr. P.S. Goverdhan, Senior Advocate with Mr.Rahul, Advocate, for the petitioners.
Mr. J.K. Sharma, Additional Advocate General, for respondent No.1/State. Mr. Vinod Chauhan, Advocate vice Ms. Priyanka of Verma, Advocate, for respondent No.2.
Learned Additional Advocate General prays for rt an adjournment.
As prayed for, list for on 11.10.2023.
( Sushil Kukreja ) September 05, 2023 Judge (VH) ::: Downloaded on - 06/09/2023 21:46:45 :::CIS