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Himachal Pradesh High Court

Parbodh Chander & Anr. vs . State Of Hp & Anr. on 5 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Parbodh Chander & anr. Vs. State of HP & anr.

.

Cr. MMO No.422 of 2018 05.09.2023 Present: Mr. P.S. Goverdhan, Senior Advocate with Mr.Rahul, Advocate, for the petitioners.

Mr. J.K. Sharma, Additional Advocate General, for respondent No.1/State. Mr. Vinod Chauhan, Advocate vice Ms. Priyanka of Verma, Advocate, for respondent No.2.

Learned Additional Advocate General prays for rt an adjournment.

As prayed for, list for on 11.10.2023.

( Sushil Kukreja ) September 05, 2023 Judge (VH) ::: Downloaded on - 06/09/2023 21:46:45 :::CIS