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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Punjab - Subsection

Section 108(2)(b) in Punjab Jail Manual, 1996

(b)all officers in respect of the office held by them and for whom uniforms are prescribed, wear such uniforms in the prescribed manner at all times when such uniform is required to be worn;