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Union of India - Section

Section 7 in Coinage Act, 1906

7. [ Standard weight and remedy.- [Substituted for original Section 7, heading "Bronze Coinage" preceding S.7, S.8 and S.9, by the Indian Coinage (Amendment) Ordinance (4 of 1942), Section 2.]

The standard weight of the coins of any denomination coined under the provisions of section 6, and the remedy allowed in the making of such coins shall be such as may be prescribed in this behalf by the Central Government.][* * * * * * *] [Substituted for original Section 7, heading "Bronze Coinage" preceding S.7, S.8 and S.9, by the Indian Coinage (Amendment) Ordinance (4 of 1942), Section 2.]