Punjab-Haryana High Court
Om Parkash vs Financial Commissioner Haryana & Ors on 23 February, 2017
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
CWP No.19611 of 2013
Date of decision:23.02.2017
Om Parkash ... Petitioner
Vs.
The Financial Commissioner, Haryana Civil
Secretariat and others ... Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present:- Mr. Keshav Partap Singh, Advocate
for the petitioner.
Mr. Rajbir Singh, AAG, Haryana.
Mr. Rajiv Sharma, Advocate
for respondents No.5 to 10.
AMIT RAWAL J. (Oral)
The present writ petition is disposed of in terms of order dated 21.02.2017 passed in CWP No.13769 of 2016 titled as "Mehma Singh and others vs. Financial Commissioner, Punjab and others".
(AMIT RAWAL) JUDGE February 23, 2017 savita Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 12-07-2017 00:41:23 :::