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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Om Parkash vs Financial Commissioner Haryana & Ors on 23 February, 2017

Author: Amit Rawal

Bench: Amit Rawal

            IN THE HIGH COURT OF PUNJAB & HARYANA
                       AT CHANDIGARH


                                          CWP No.19611 of 2013
                                          Date of decision:23.02.2017

Om Parkash                                            ... Petitioner
                           Vs.


The Financial Commissioner, Haryana Civil
Secretariat and others                                ... Respondents

CORAM: HON'BLE MR. JUSTICE AMIT RAWAL

Present:-    Mr. Keshav Partap Singh, Advocate
             for the petitioner.

             Mr. Rajbir Singh, AAG, Haryana.

             Mr. Rajiv Sharma, Advocate
             for respondents No.5 to 10.

AMIT RAWAL J. (Oral)

The present writ petition is disposed of in terms of order dated 21.02.2017 passed in CWP No.13769 of 2016 titled as "Mehma Singh and others vs. Financial Commissioner, Punjab and others".

(AMIT RAWAL) JUDGE February 23, 2017 savita Whether Speaking/Reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 12-07-2017 00:41:23 :::