Section 60(1)(d) in The Navy (Pay And Allowances) Regulations, 1966

[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

(d)Small Craft:

(i)Trawlers and Craft on Mine-sweepers and Anti-Submarine Work.

(ii)Examination Vessels.

(iii)Motor Torpedo Boats.

(iv)Motor Gunnery Boats.

(v)Seaward Petrol Craft.

(vi)Sea going Lanches.

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