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Supreme Court - Daily Orders

Jagmohan And Anr. vs Badri Nath Kohli And Ors. on 19 March, 2018

     ITEM NO.32                             REGISTRAR COURT. 1                          SECTION IV-B

                                      S U P R E M E C O U R T O F              I N D I A
                                              RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (C)                              No(s).    18612/2015

     JAGMOHAN AND ANR. & ANR.                                                         Petitioner(s)

                                                             VERSUS

     BADRI NATH KOHLI AND ORS. & ORS.                                                 Respondent(s)



     Date : 19-03-2018 This petition was called on for hearing today.



     For Petitioner(s)
                                           Mr Shish Pal Laler, Adv.
                                           Mr Sonit Sinhmar, Adv.
                                           Mr. Devesh Kumar Tripathi, AOR

     For Respondent(s)
                                           Mr. Ugra Shankar Prasad, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Ld. Counsel for the petitioner to take fresh steps alongwith complete address to effect service on respondent nos. 1(i) to 1(iii) within two weeks time as last opportunity. Notices thereafter be issued.

List again on 8.5.2018.

KAPIL MEHTA Registrar 19.03.2018 hj Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.03.21 16:54:04 IST Reason: