Supreme Court - Daily Orders
Jagmohan And Anr. vs Badri Nath Kohli And Ors. on 19 March, 2018
ITEM NO.32 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (C) No(s). 18612/2015
JAGMOHAN AND ANR. & ANR. Petitioner(s)
VERSUS
BADRI NATH KOHLI AND ORS. & ORS. Respondent(s)
Date : 19-03-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr Shish Pal Laler, Adv.
Mr Sonit Sinhmar, Adv.
Mr. Devesh Kumar Tripathi, AOR
For Respondent(s)
Mr. Ugra Shankar Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner to take fresh steps alongwith complete address to effect service on respondent nos. 1(i) to 1(iii) within two weeks time as last opportunity. Notices thereafter be issued.
List again on 8.5.2018.
KAPIL MEHTA Registrar 19.03.2018 hj Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.03.21 16:54:04 IST Reason: