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[Cites 0, Cited by 13] [Entire Act]

State of Tamilnadu - Section

Section 6 in Tamil Nadu District Municipalities Act, 1920

(6)[ "Cart" includes any wheeled vehicle which is not a carriage but does not include any motor vehicle within the meaning of the [Indian Motor Vehicles Act, 1914] [Substituted for the original clauses by Schedule I to the Tamil Nadu Motor Vehicles Taxation Act, 1931 (Tamil Nadu Act III of 1931)]];