Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(ii) in The Delhi Prevention of Food Adulteration Rules, 2002 (ii)To receive from the food inspector and keep in his safe custody of Part II and Part III of the samples and the memorandum in Form VII prescribed under the Central Rules.
