Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 17 in Rules for Delegation of Administrative and Financial Powers, in the Assam Agricultural University, 1982 17. Any financial powers shall be exercised subject to the following. - There is provision of fund in the approved budget of the Assam Agricultural University for the particular purpose or scheme.
