Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(1) in Andhra Pradesh Excheats and Bona Vacantia Act, 1974 (1)Any movable property which is found in a public place, and owner of which is not known, shall be the property of the finder as against every one except the true owner.
