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Bombay High Court

John D Souza And Ors vs Joseph Philip D Souza (Resp ) And Merwyn ... on 4 October, 2018

                                                                                    JSB



                                                  Before: Aniruddha M. Chandekar
                                                  Prothonotary & Senior Master.
                                                  Date: 4th October, 2018

CALLED OUT THIRD PARTY APPLICATION FOR DIRECTION :

16.   TPACL/298/2017                  )   Applicant is present in person.
      S/744/1934                      )
                                      )   P.C.:      Applicant is directed to file Additional
                                      )   Affidavit in support showing sufficient cause and
                                      )   relevancy.
                                      )
                                      )   Adjourned to 29.11.2018.




04-10-2018

Prothonotary and Senior Master ::: Uploaded on - 09/10/2018 ::: Downloaded on - 09/10/2018 23:47:38 :::