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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(2)(b) in Maharashtra Jeevan Authority Act, 1976

(b)the recruitment and the salaries and allowances and other conditions of service of employees of [the Authority] [These words were substituted for the words 'the Board' by Maharashtra 25 of 1997, Section 5.];