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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1) in Tamil Nadu Debt Relief Rules, 1978

(1)Profession tax for the half-year ending.........on half yearly income of rupees.......derived from a profession other than agriculture [under .......] [This appropriate Act or Law under which assessment is made shall be entered here.]