Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(21)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(21)(b) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(b)"transferor" shall mean a road which has been constructed or artificially surfaced by the Government as distinct from a track resulting from repeated use.