Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Andhra Pradesh - Section Section 82 in Andhra Pradesh Municipalities Act, 1965 82. Duty on transfers of property. - In every municipality, a duty shall be levied on certain transfers of property in accordance with the provisions hereinafter contained in this Act.
