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[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

Union of India - Subsection

Section 134(2)(b) in Occupational Safety, Health and Working Conditions Code, 2020

(b)the matters which are directly related to the condition of ship under the proviso to sub-clause (iii) of clause (zs) of sub-section (1) of section 2;