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Patna High Court - Orders

Ramesh Chandra Pandey vs Sri R. K. Mahajan, The Principal ... on 31 January, 2018

Author: Rajendra Menon

Bench: Chief Justice

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Miscellaneous Jurisdiction Case No.602 of 2017
                                                       In
                                Civil Writ Jurisdiction Case No.12858 of 2012
                  ======================================================
                  Ramesh Chandra Pandey
                                                                            ... ... Petitioner/s
                                                     Versus
                  Sri R. K. Mahajan, The Principal Secretary, Human Resources Development
                  Department, Higher Education, Government Of Bihar, Patna & Ors
                                                                         ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :      Mr. Prashant Sinha, Advocate
                  For the Respondent/s   :      Mr. Ashutosh Ranjan Pandey- AAG 15
                  ======================================================
                  CORAM: HONOURABLE THE CHIEF JUSTICE
                                        ORAL ORDER

4    31-01-2018

Let a copy of the show cause filed by the respondents on 29th of August, 2017 and supplementary show cause filed on 12 th September, 2017 be served on the learned counsel appearing for the petitioner.

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(Rajendra Menon, CJ) Sunil/-

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