Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 142(2)] [Section 142] [Entire Act] State of Odisha - Subsection Section 142(2)(a) in Orissa Municipal Act, 1950 (a)appoint such number of officers of the valuation organisation as they think fit to be Valuation Officers for the purposes of the Act; and