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State of Sikkim - Section

Section 13 in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018

13. Power to regulate own procedure.

- In the discharge of his functions, the Claims Commissioner shall be guided by the principles of natural justice and the provisions of the Code of Civil Procedure, 1908 (5 of 1908) and shall have the powers to regulate his own procedure.