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[Cites 0, Cited by 0] [Section 152(2)] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(2)(b) in The Tamil Nadu Co-Operative Societies Act, 1983

(b)Any person, who is refused admission to a registered society under sub-section (2) of section 21 or who is aggrieved by any order of the liquidator under section 139, may appeal to the Registrar.