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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(ii) in Tamil Nadu Elementary Education Act, 1920

(ii)Director of Public Instructions and District Educational Officer. - "Director of Public Instruction", and "District Educational Officer" means such Officer or Officers as may be appointed by the State Government to perform the duties of Director of Public Instruction or District Educational Officer as the case may be;