Section 9 in The Indira Gandhi National Open University Act, 1985
9.
The following shall be the officers of the University--(1)The Vice-Chancellor;(2)The Pro-Vice-Chancellors;(3)The Directors;(4)The Registrars;(5)The Finance Officer; and(6)Such other officers as may be declared by the Statutes to be the officers of the University.
