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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2) in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

(2)Where, in accordance with the provisions the Uttar Pradesh Government Servants Confirmation Rules, 1991, confirmation not necessary the order under sub-rule (6) of Rule 5 of those rules declaring that the person concerned has successfully completed the probation shall be deemed to be the order of confirmation.