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State of Madhya Pradesh - Section

Section 50 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

50.

The Recognition Committee shall consist of-
(a)the Vice-Chairman of the Board;
(b)the Secretary;
(c)two members from the Inspecting Officer of the Education Department;
(d)one officer of the Directorate of Education nominated by the Director of Public Instructions;
(e)five members appointed by the Board from among its members.