Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Maharashtra - Subsection Section 121(iii) in Maharashtra Cinemas (Regulation) Rules, 1966 (iii)distribute or sell, whether for consideration or not any article or thing to any member of the audience in the auditorium itself :
