Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gauhati High Court

Page No. 1/ vs The Collector And Anr on 12 April, 2023

Author: Manish Choudhury

Bench: Manish Choudhury

                                                              Page No. 1/10

GAHC010251032019




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : LA.App./18/2019

         SRI BHADARAM MIKIR AND 26 ORS.
         S/O- MANAI MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
         AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M),
         ASSAM.

         2: SRI RAMEN TIMUNG
          S/O LAKHI MIKIR
          REPRESENTED BY HIS POA HOLDER VIZ. SRI CHAUMALA RANJIT
         BAILUNG OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND SUB
         DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
         ASSAM.

         3: SMTI. AHAILYA TUMUNG
          D/O LATE NAGAR MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
         PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
         (M)
          ASSAM.

         4: SRI HARESWAR KATHAR
          SON OF LATE DEBEN MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
         PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
         (M)
          ASSAM.

         5: SRI DEBESWAR DOLOI
          SON OF LATE PHUKAN GARO OF VILLAGE KARCHIA NC UNDER MOUZA
         PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
         (M)
          ASSAM.

         6: SRI DIPAR MIKIR
          SON OF RUPAI MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
         PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
         (M)
                                                        Page No. 2/10

ASSAM.

7: SRI PRADIP TUMUNG
 SON OF LATE MOHINI TUMUNG OF VILLAGE KARCHIA NC UNDER
MOUZA PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF
KAMRUP (M)
ASSAM.

8: SRI MADHURAN TERON
 SON OF GARIA
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
ASSAM.

9: SRI SARURAM TERON
 SON OF GARIA
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
ASSAM.

10: SRII DHANIRAM TERON
 SON OF GARIA
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
ASSAM.

11: SRI RATAN TERON
 SON OF LATE RAMESH TERON
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
ASSAM.

12: SRI PARAMESWAR TERON
 SON OF GARIA
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
ASSAM.

13: SMTI. RUPAN MIKIR
WIFE OF ONA MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.
                                                       Page No. 3/10

14: MANIK CH. BANGTHAI
WIFE OF SUCHANA
 REPRESENTED BY HER POA HOLDER VIZ. SRI PARESH BORDOLOI OF
VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION
GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.

15: SRI PRASANTA KATHAR
 SON OF LATE MERENG MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM.

16: SRI NAKUL TERON
 SON OF DIPAR REPRESENTED BY HIS POA HOLDER VIZ. SRI CHAUMALA
RANJIT BAILUNG OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.

17: SRI PABITRA RAHANG
 SON OF PUA MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.

18: SRI UTTAM DOLOI
 SON OF LATE CHITRA GARO
 REPRESENTED BY HIS POA HOLDER VIZ. SRI DILIP GARO OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
ASSAM.

19: SRI DILIP GARO
 SON OF NANDESWAR OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM.

20: SRI BHOGI KATHAR
 SON OF BORA MIKIR
 REPRESENTED BY HIS POA HOLDER VIZ. SRI DANDIDHAR SONOWAL OF
VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION
GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.

21: SRI PHULESWAR RAHANG
 SON OF MANJUR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.
                                                       Page No. 4/10


22: SRI SIMANTA RAHNAG
 SON OF SABHYASWAR RAHANG OF VILLAGE KARCHIA NC UNDER
MOUZA PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF
KAMRUP (M)
ASSAM.

23: SRI PRADIP KR. DAS
 SON OF BINA RAM DAS OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM.

24: SRI SHYMANTA KATHAR
 SON OF SADHU
 REPRESENTED BY HIS POA HOLDER VIZ. SRI DANDIDHAR SONOWAR OF
VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION
GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.

25: SMTI RUPAHI GARO
WIFE OF AAHARU
 REPRESENTED BY HER POA HOLDER VIZ. SRI DANDI GARO OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
ASSAM.

26: SRI DANDI GARO
 SON OF AAHARU OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.

27: SRI DIGANTA TUMUNG
 SON OF LATE KAHI MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM

VERSUS

THE COLLECTOR AND ANR
KAMRUP (METRO), GUWAHATI-781001

2:THE COMMANDANT
 33BATTALION
 INDO-TIBETAN BORDER POLICE
 MHA
 GOVT. OF INDIA
                                                                  Page No. 5/10

             A-14
             6TH FLOOR
             GAMES VILLAGE
             GUWAHATI-781029
             KAMRUP (M)
             ASSAM

Advocate for the Petitioner   : MR. S KATAKI

Advocate for the Respondent : GA, ASSAM




             Linked Case : WP(C)/2300/2022

            KAMALA PHUKAN
            W/O- SRI DZEN PHUKAN
            R/O- AMERIGOG
            9TH MILE
            DIST- KAMRUP (M)
            ASSAM
            REP. BY HER DULY CONSTITUTED ATTORNEY

            DEBAJIT KUMAR BARUAH
            AGE 62 YRS
            S/O LATE AJIT KUMAR BARUAH
            R/O- NILMONI PHUKAN PATH
            CHRISTIAN BASTI
            GUWAHATI- 781005
            DIST- KAMRUP (M)
            ASSAM


             VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
            REVENUE AND DISASTER MANAGEMENT DEPARTMENT
            DISPUR
            GUWAHATI-6.
            ASSAM

            2:THE DEPUTY COMMISSIONER
            KAMRUP (M)
             GUWAHATI-781001
                                                     Page No. 6/10

ASSAM
3:THE LAND ACQUISITION OFFICER
KAMRUP (M)
GUWAHATI-781001
ASSAM
4:THE SECRETARY
TO THE GOVERNMENT OF INDIA
MINISTRY OF HOME AFFAIRS
NEW DELHI.
5:THE COMMANDANT
OF 33RD ITB POLICE
MHA
GOVERNMENT OF INDIA.
------------
Advocate for : S ALI
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 4 ORS



Linked Case : CO/10/2021

THE COMMANDANT

33 BATTALION
 INDO-TIBETAN BORDER POLICE
 MHA
 GOVT. OF INDIA
A-14
 6TH FLOOR
 GAMES VILLAGE
 GUWAHATI-781029
 KAMRUP (M)
ASSAM.


VERSUS

BHADARAM MIKIR AND 26 ORS.
S/O- MANAI MIKIR OF VILLAGE KARCHAHI NC UNDER MOUZA PANBARI
AND SUB DIVISION- GUWAHATI IN THE DISTRICT OF KAMRUP (M)
ASSAM.

2:SRI RAMEN TIMUNG
S/O LAKHI MIKIR
 REPRESENTED BY HIS POA HOLDER VIZ. SRI CHAUMALA RANJIT
BAILUNG OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND SUB
DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
                                                       Page No. 7/10

 ASSAM.
 3:SMTI. AHAILYA TUMUNG
D/O LATE NAGAR MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM.
 4:SRI HARESWAR KATHAR
SON OF LATE DEBEN MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM.
 5:SRI DEBESWAR DOLOI
SON OF LATE PHUKAN GARO OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM.
 6:SRI DIPAR MIKIR
SON OF RUPAI MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
 ASSAM.
 7:SRI PRADIP TUMUNG
SON OF LATE MOHINI TUMUNG OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM.
 8:SRI MADHURAN TERON
SON OF GARIA
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
 ASSAM.
 9:SRI SARURAM TERON
SON OF GARIA
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
 ASSAM.
 10:SRII DHANIRAM TERON
SON OF GARIA
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
 ASSAM.
 11:SRI RATAN TERON
SON OF LATE RAMESH TERON
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
                                                       Page No. 8/10

 ASSAM.
 12:SRI PARAMESWAR TERON
SON OF GARIA
 REPRESENTED BY HIS POA HOLDER VIZ. SRI RATAN TERON OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
 ASSAM.
 13:SMTI. RUPAN MIKIR
WIFE OF ONA MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
 ASSAM.
 14:MANIK CH. BANGTHAI
WIFE OF SUCHANA
 REPRESENTED BY HER POA HOLDER VIZ. SRI PARESH BORDOLOI OF
VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION
GUWAHATI IN THE DISTRICT OF KAMRUP (M)
 ASSAM.
 15:SRI PRASANTA KATHAR
SON OF LATE MERENG MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
(M)
 ASSAM.
 16:SRI NAKUL TERON
SON OF DIPAR REPRESENTED BY HIS POA HOLDER VIZ. SRI CHAUMALA
RANJIT BAILUNG OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
 ASSAM.
 17:SRI PABITRA RAHANG
SON OF PUA MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
 ASSAM.
 18:SRI UTTAM DOLOI
SON OF LATE CHITRA GARO
 REPRESENTED BY HIS POA HOLDER VIZ. SRI DILIP GARO OF VILLAGE
KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
THE DISTRICT OF KAMRUP (M)
 ASSAM.
 19:SRI DILIP GARO
SON OF NANDESWAR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI
AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
 ASSAM.
 20:SRI BHOGI KATHAR
SON OF BORA MIKIR
 REPRESENTED BY HIS POA HOLDER VIZ. SRI DANDIDHAR SONOWAL OF
VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION
GUWAHATI IN THE DISTRICT OF KAMRUP (M)
 ASSAM.
 21:SRI PHULESWAR RAHANG
                                                                                    Page No. 9/10

            SON OF MANJUR OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND
            SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
             ASSAM.
             22:SRI SIMANTA RAHNAG
            SON OF SABHYASWAR RAHANG OF VILLAGE KARCHIA NC UNDER
            MOUZA PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF
            KAMRUP (M)
             ASSAM.
             23:SRI PRADIP KR. DAS
            SON OF BINA RAM DAS OF VILLAGE KARCHIA NC UNDER MOUZA
            PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
            (M)
             ASSAM.
             24:SRI SHYMANTA KATHAR
            SON OF SADHU
             REPRESENTED BY HIS POA HOLDER VIZ. SRI DANDIDHAR SONOWAR OF
            VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION
            GUWAHATI IN THE DISTRICT OF KAMRUP (M)
             ASSAM.
             25:SMTI RUPAHI GARO
            WIFE OF AAHARU
             REPRESENTED BY HER POA HOLDER VIZ. SRI DANDI GARO OF VILLAGE
            KARCHIA NC UNDER MOUZA PANBARI AND SUB DIVISION GUWAHATI IN
            THE DISTRICT OF KAMRUP (M)
             ASSAM.
             26:SRI DANDI GARO
            SON OF AAHARU OF VILLAGE KARCHIA NC UNDER MOUZA PANBARI AND
            SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP (M)
             ASSAM.
             27:SRI DIGANTA TUMUNG
            SON OF LATE KAHI MIKIR OF VILLAGE KARCHIA NC UNDER MOUZA
            PANBARI AND SUB DIVISION GUWAHATI IN THE DISTRICT OF KAMRUP
            (M)
             ASSAM.
             ------------
             Advocate for : MR. S C KEYAL
            Advocate for : MR. S KATAKI appearing for BHADARAM MIKIR AND 26 ORS.

                                    BEFORE
                   HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                            ORDER

Date : 12.04.2023 Mr. S. Kataki, learned counsel for the appellant in LA. Appeal no. 18/2019 and the respondent nos. 1 - 27 in CO/10/2021 has submitted that a counter affidavit on behalf of the said Page No. 10/10 respondents in CO/10/2021 has been filed on 25.01.2023 but the said counter affidavit has not yet been tagged with the case record of CO/10/2021.

Ms. U. Das, learned Additional Senior Government Advocate, Assam for the respondent no. 1-District Collector is present.

The learned counsel for the cross-objection in CO/10/2021 is found absent today on call.

Let the case be listed after 2 [two] weeks with the said counter affidavit on record.

JUDGE Comparing Assistant