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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(2)The meeting of the Academic Planning Board shall be called once in a year to develop plans on the future programmes of the University and recommended the same for the consideration of the Academic Council and Executive Council. It shall also recommend long term plans on different activities of the University as and when found necessary.