Section 17(2)(c) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

(c)the period within which the fee levied under Section 5(1) and the penalty imposed under Section 5(3) shall be credited to the Fund;

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