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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1)(b) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988

(b)considers that the purposes of any investigation or other proceedings to be conducted by it will be served by a general search or inspection;