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State of Uttar Pradesh - Section

Section 807 in Rules under the United Provinces Excise Act, 1910

807. Marking of casks and metal drums.

- Casks or metal drums after being filled for issue, must have legibly cut, branded or marked in oil paint on one head the capacity in gallons, the consecutive number of the cask, and the name or other distinctive mark or trade mark of the distillery.