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State of Rajasthan - Section

Section 019 in Rajasthan Relief of Agricultural Indebtedness Act, 1957

019.

Received the assent of the President on the 11 the day of September, 1957. Published in Rajasthan Gazette, Part IV-A, Ex-Ord., dated 21.9.1957. (w.e.f. 15.5.1958)An Act to provide for the relief of agriculturists in the State of Rajasthan from indebtedness.Whereas it is expedient, in the interests of the general public, to make provision for the relief of agriculturists in the State of Rajasthan From indebtedness;Be it enacted by the Rajasthan State Legislature in the Eighth Year of the Republic of India as follows:—