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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(1)(i) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(i)stop and search any person, boat, vehicle or receptacle used or intended to be used for the transport of a minor forest produce;