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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test), Rules, 2005

10. Admission Process to fill up Management Seats in Un-Aided Non-Minority Colleges.

- The Managements of un-aided nonminority colleges shall fill up 15% of seats with eligible and qualified candidates as per merit in Ed.CET/Ed.CET-AC as per the option already exercise.