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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Andhra Pradesh - Subsection

Section 40(6) in Andhra Pradesh Agricultural University Act, 1963

(6)[ affiliation or recognition including conditional affiliation or recognition of colleges and polytechnics and withdrawal of such affiliation and for all other matters necessary for carrying out all or any of the purposes of the Act.] [Added by Act No. 11 of 2017, dated 29.4.2017.]