Rajasthan High Court - Jodhpur
Kumar P.Shah And Ors vs State And Anr. (2025:Rj-Jd:26019) on 27 May, 2025
Author: Kuldeep Mathur
Bench: Kuldeep Mathur
[2025:RJ-JD:26019]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Criminal Misc(Pet.) No. 1106/2014
1. Shri Kumar P. Shah S/o Shri Pancha Lal Shah, aged about 55
years, R/o 'Euro House', Chincholi Bandar Road, Behind Inorbit
Mall, Malad (West) Mumbai - 400 064.
2. Shri Nainsi Bhai Shah S/o Shri Ladha Bhai Shah, Aged about
55 years, R/o 'Euro House', Chincholi Bandar Road, Behind
Inorbit Mall, Malad (West) Mumbai - 400 064.
3. Shri Talakshi Bhai Nanduy S/o Shri Lakhamshi Bhai Nandu,
Aged About 64 years, R/o 'Euro House', Chincholi Bandar Road,
Behind Inorbit Mall, Malad (West) Mumbai - 400 064.
4. Euro Ceramics Limited, Euro House, Chincholi Bandar Road,
Behind Inorbit Mall, Malad (West) Mumbai - 400 064.
----Petitioner
Versus
1. State of Rajasthan.
2. Suday Minerals & Chemicals Private Limited, F-293-294, Road
No.4, Bhamashah Industrial Area, Kaladwas, Udaipur (Raj.).
----Respondent
Connected With
S.B. Criminal Misc(Pet.) No. 1105/2014
1. Shri Kumar P. Shah S/o Shri Pancha Lal Shah, Aged About 55
years, R/o 'Euro House', Chincholi Bandar Road, Behind Inorbit
Mall, Malad (West) Mumbai - 400 064.
2. Shri Nainsi Bhai Shah S/o Shri Ladha Bhai Shah, Aged about
55 years, R/o 'Euro House', Chincholi Bandar Road, Behind
Inorbit Mall, Malad (West) Mumbai - 400 064.
3. Shri Talakshi Bhai Nanduy S/o Shri Lakhamshi Bhai Nandu,
Aged About 64 years, R/o 'Euro House', Chincholi Bandar Road,
Behind Inorbit Mall, Malad (West) Mumbai - 400 064.
4. Euro Ceramics Limited, Euro House, Chincholi Bandar Road,
Behind Inorbit Mall, Malad (West) Mumbai - 400 064.
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[2025:RJ-JD:26019] (2 of 2) [CRLMP-1106/2014]
----Petitioner
Versus
1. State of Rajasthan.
2. Deepak Minerals & Grinders Private Limited, F-27, Road No.4,
Madri Industrial Area, Udaipur (Raj.).
----Respondent
For Petitioner(s) : Mr. Rajesh Joshi
Mr. Chandraveer Singh
For Respondent(s) : Mr. Narendra Singh Chandawat, PP
HON'BLE MR. JUSTICE KULDEEP MATHUR
Order 27/05/2025
1. The case status report received by the Registrar (Judicial) from the competent criminal Court indicates that the criminal trial pending against the present petitioners has already been completed and the petitioners have been convicted and sentenced vide order dated 31.01.2025.
2. In view of the fact that the criminal trial against the present petitioners has already been concluded, nothing remains to be adjudicated upon in this criminal misc. petitions and the same are therefore dismissed as having been rendered infructuous.
3. A copy of this order be placed in each file.
(KULDEEP MATHUR),J 2-3-himanshu/-
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