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State of Gujarat - Section

Section 32 in The Gujarat Entertainments Tax Act, 1977

32. Amendment of certain enactments.

- The enactments specified in column 2 of [the Schedule-II] [These words and figures were substituted for the words 'the Schedule' by Gujarat 13 of 1993, Section 12.] shall stand amended to the extent specified against them in column 3 thereof.