Calcutta High Court (Appellete Side)
(Vipul Raj vs C.B.I.) on 6 April, 2017
1 9 07.04.2017 CRR 1038 of 2015 an Court No. 34 (Vipul Raj vs. C.B.I.) with CRAN 3306 of 2016 Mr. Sekhar Basu, Sr. Adv.
Mr. Avik Ghatak Mr. Moyukh Mukherjee ............. for the Petitioner Mr. Sankar Banerjee ............. for the C.B.I. The learned counsel appearing for the respective parties jointly submitted that a writ appeal is pending before the Hon'ble the Acting Chief Justice almost on the self-same issue. They have prayed for one month time as the matter is supposed to be heard by that Bench on 26.04.2017.
In that event, let the matter be fixed for hearing in the first week of May, 2017.
(Siddhartha Chattopadhyay, J.) 2