Section 10 in The Bihar Motor Vehicles Rules, 1992
10. Automobile Associations recognised for issue of a driving certificate.
- The State Government recognises the following automobile associations for the purpose of proviso to sub-section (3) of Section 9, namely:-(1)The Western India Automobile Association(2)The Automobile Association of Southern India(3)The Automobile Association of Eastern India(4)The Automobile Association of Upper India(5)The Uttar Pradesh Automobile Association
