Delhi High Court - Orders
M/S Venus Fab Tech Engineering vs M/S. Nice Project Pvt. Ltd on 28 January, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 14/2022, CM APPL. 2370/2022
M/S VENUS FAB TECH ENGINEERING ..... Appellant
Through : Dr.Amit George, Advocate.
versus
M/S. NICE PROJECT PVT. LTD. ..... Respondent
Through : None.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 28.01.2022
1. The hearing has been conducted through Video Conferencing.
2. In view of P.D. Verma and Co. vs. Laxmi Builders, 2014 SCC OnLine Del 2160 and Chunni Lal vs. RPG Home Finance Pvt. Ltd., 2006 SCC OnLine Del 1025 issue notice to the respondent through all modes including email and WhatsApp etc.
3. List before the learned Registrar on 06.05.2022.
YOGESH KHANNA, J.
JANUARY 28, 2022 R Signature Not Verified Digitally Signed By:VIJAYA LAKSHMI DOBHAL Signing Date:28.01.2022 17:52