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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Tamilnadu - Subsection

Section 80(a) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(a)the conciliator shall not act as an arbitrator or as a representative or counsel of a party in any arbitral or judicial proceedings in respect of dispute that is the subject of the conciliation proceedings;