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State of Tamilnadu - Section

Section 22 in Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982

22. Washing facilities.

- There shall be provided and maintained in every industrial premises for the use of employees wherein any item of work relating to bleaching or dyeing or finishing is carried on, adequate and suitable facilities for washing which shall include soap and other suitable means of cleaning and such facilities shall be conveniently accessible and shall be made available in clean and hygienic condition.