Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 67 in Orissa Zilla Parishad Election Rules, 1994 67. Interference of Government servants. - Any servant of a local body or any Government servant shall not interfere or in any way use his influence in an election.
